Mr.Chenduluru Satish vs. The State Of Andhra Pradesh
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HON’BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON’BLE SMT. JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION No.35546 of 2022
ORDER: (per UDPR, J)
In view of the letter dated 28.08.2023 filed by the learned counsel for petitioner before the Registry seeking permission of this Court to withdraw the writ petition with a liberty to file a fresh writ petition with correct particulars, permission for withdrawal is accorded.
Accordingly, this writ petition is dismissed as withdrawn with the liberty as prayed for. No costs. As a sequel, interlocutory applications pending, if any, in this case shall stand closed.
__________________________ U.DURGA PRASAD RAO, J
___________________________________ VENKATA JYOTHIRMAI PRATAPA, J 31.08.2023 SS
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