B. Padmavathi vs. Commercial Tax Officer

WP/22982/2023HC Andhra PradeshGSTCNR APHC01044423202305 September 2023Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI Main Case No.: W.P.No.22982 of 2023 PROCEEDING SHEET Sl. No DATE

OFFICE NOTE

2.

06.09.2023

UDPR, J & VJP, J

The writ petition is allowed.

(vide separate order) ________ UDPR, J

______ VJP, J

NNN

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