K V Sai Ram vs. Commercial Tax Officer
WP/22996/2023HC Andhra PradeshGSTCNR APHC01044437202305 September 2023Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
Main Case No.: W.P.No.22996 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
2.
06.09.2023
UDPR, J & VJP, J
The writ petition is allowed.
(vide separate order) ________ UDPR, J
______ VJP, J
NNN
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