Shriram Food Industry (P) LTD vs. Union Of INDIA
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THE HON’BLE SRI JUSTICE RAVI CHEEMALAPATI
WRIT PETITION NO.34251 OF 2022
ORDER:
Learned counsel for the petitioners addressed a letter to the Registry dated 08.09.2023 seeking permission of this Court to withdraw the Writ Petition which is placed on record and has drawn the attention of this Court to the same.
Permission is granted.
Accordingly, the Writ Petition is dismissed as withdrawn.
Miscellaneous applications, pending if any, shall stand closed.
________________________ JUSTICE RAVI CHEEMALAPATI 12.09.2023, BRS
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