Torq Commmodities Private Limited vs. Union Of INDIA
WP/33016/2022HC Andhra PradeshGSTCNR APHC01054093202213 September 2023Bench: RAVI CHEEMALAPATI2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P.No. 33016 of 2022
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE. 03
14.09.
2023 The Writ Petition is dismissed as withdrawn.
(vide separate order) _____ RR
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