Vijayasree Rice Industries PVT.LTD.,. vs. Union Of INDIA
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THE HON’BLE SRI JUSTICE RAVI CHEEMALAPATI
WRIT PETITION NO.41986 OF 2022 ORDER:
Sri S.Srinivasa Reddy, learned Senior Counsel for Sri M.Karthik Pavan Kumar submitted that, there remains nothing for adjudication in this writ petition.
Taking the submissions into consideration, the writ petition is closed. There shall be no order as to costs. Miscellaneous applications, pending if any, shall stand closed.
________________________ JUSTICE RAVI CHEEMALAPATI 21.09.2023, BRS
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