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Bijavemula Pitchi Reddy vs. Assistant Commissioner (St)

WP/24947/2023HC Andhra PradeshGSTCNR APHC01048229202328 September 2023Bench: U.DURGA PRASAD RAO,A V RAVINDRA BABU1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI W.P.No.24947 of 2023 PROCEEDING SHEET Sl. No DATE

OFFICE NOTE

2.

27.09.2023

UDPR, J & AVRB, J

Heard learned counsel for the petitioner.

At request of both the learned counsel, list the matter on 29.09.2023 in the first ten matters under the caption “for orders”.

________ UDPR, J

_______ AVRB, J krk

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