T Rama Krishna Raju vs. The Additional Commissioner (St) And Appellate Authority
WP/21956/2023HC Andhra PradeshGSTCNR APHC01042345202303 October 2023Bench: U.DURGA PRASAD RAO,A V RAVINDRA BABU1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P.No.21956 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
6.
04.10.2023
UDPR, J & AVRB, J
The writ petition is allowed.
(vide separate order)
________ UDPR, J
________ AVRB, J NNN
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