Srinivasula Reddy Sura vs. The Commissioner Of Central Tax And Customs
WP/25840/2023HC Andhra PradeshGSTCNR APHC01049963202306 October 2023Bench: U.DURGA PRASAD RAO,A V RAVINDRA BABU1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P.No.25840 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
1.
05.10.2023
UDPR, J & AVRB, J
Post on 07.10.2023 under the caption for orders.
________ UDPR, J
________ AVRB, J NNN
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