M/S. Royale Marine Impex Private Limited v. M/S. Apex Frozen Foods Limited
- Court
- Andhra Pradesh High Court
- Case number
- ARBAPPL/11/2023
- Date of judgment
- 9 Nov 2023
- Bench
- DHIRAJ SINGH THAKUR
- Petitioner
- M/S. ROYALE MARINE IMPEX PRIVATE LIMITED
- Respondent
- M/S. APEX FROZEN FOODS LIMITED
- CNR
- APHC010095102023
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.