Shri. Gaddipati Venkateswara Rao vs. The Additional Commissioner (St) (Appeals)
Original PDF →WP/1248/2024HC Andhra PradeshGSTCNR APHC01002012202424 January 2024Bench: U.DURGA PRASAD RAO,KIRANMAYEE MANDAVA10 pages
For Petitioner: SRI. ANIL KUMAR BEZAWADA—For Respondent: GP FOR COMMERCIAL TAX
No AI summary yet for this judgment.
Before: and
WP.No.1248 of 2024 WP IS ALLOWED WITH NO COSTS
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.