M/S. Sri Sapthagireswara Oil Mill vs. The Assistant Commissioner (St)(Fac)
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Office Note
2024
GN,J & VN,J
On the request made on behalf of the learned Government Pleader for Commercial Tax, list the matter along with W.P.No.2153 of 2024 on 01.02.2024. __________
GN, J
__________
VN, J
RKS
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