M/S.Manjunatha Oil Mill vs. The Assistant Commissioner (St)(Fac)
WP/2153/2024HC Andhra PradeshGSTCNR APHC01002427202401 February 2024Bench: U.DURGA PRASAD RAO,KIRANMAYEE MANDAVA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.2153 of 2024
PROCEEDING SHEET
Sl.
No
DATE
Office Note
31.01.
2024
GN,J & VN,J
On the request made on behalf of the learned Government Pleader for Commercial Tax, list the matter on 01.02.2024. __________
GN, J
__________
VN, J
RKS
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