Adhunik Infratech INDIA Private Limited vs. The Assistant Commissioner Of State Tax
WP/3407/2024HC Andhra PradeshGSTCNR APHC01005914202408 February 2024Bench: U.DURGA PRASAD RAO,KIRANMAYEE MANDAVA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE NO.: W.P.No.3407 of 2024
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
01.
09.02.2024
UDPR, J & KM, J
The Writ Petition is disposed of.
(vide separate order) ________ UDPR, J
______ KM, J NNN
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