Sri Lakshmi Offset Printers And Binders vs. The State Of Ap
No AI summary yet for this judgment.
Heard together (2 matters)
Read from the judgment's own cause title. This page is filed under one of them.
Cause title — parties, addresses and appearances
OFFICE NOTE 01. 12.02.2024 At request of the learned counsel for the petitioner, post the matter along with W.P.No.3209 of 2024, on 13.02.2024. _____ PND
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.