M/S. S Srihari vs. The State Of Andhra Pradesh

WP/4017/2024HC Andhra PradeshGSTCNR APHC01006904202414 March 2024Bench: RAVI NATH TILHARI,HARINATH.N1 pages

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Cause title — parties, addresses and appearances

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.No.4017 OF 2024 PROCEEDING SHEET SL. NO. DATE

OFFICE NOTE

05.

13.03.2024 RNT,J & HN,J

Sri G.V. Shivaji, learned counsel for the petitioner appearing through virtual mode submits that the copy of the counter-affidavit has received only yesterday.

List on 15.03.2024. _______

RNT,J

______

HN,J

KPV

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