M/S Lakshmi Ganesh Mega Modern Rice Mill vs. The State Of Andhra Pradesh
WP/22119/2023HC Andhra PradeshGSTCNR APHC01042663202317 March 2024Bench: RAVI NATH TILHARI,HARINATH.N1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE: Writ Petition No.22119 & 8108 of 2023
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE
13.
18.03.2024
RNT, J & HN, J
Writ Petition No.22119 of 2023
Writ Petition is dismissed at the stage of admission. No order as to costs.
(Vide separate Order)
______
RNT,J
______ HN, J DNB
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