T Prathap vs. The Joint Commissioner
WP/6678/2024HC Andhra PradeshGSTCNR APHC01012768202418 March 2024Bench: RAVI NATH TILHARI,HARINATH.N1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.6678 of 2024
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE 1. 18.03.2024 RNT,J & HN,J
At request made on behalf of learned counsel for the petitioner, post on 19.03.2024 in motion list.
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RNT,J
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HN,J AG
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