Kilaru Mahalakshmi vs. The Union Of INDIA
WP/9400/2024HC Andhra PradeshGSTCNR APHC01017988202424 April 2024Bench: RAVI NATH TILHARI,KIRANMAYEE MANDAVA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No. 9400 of 2024
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE
23.04.
2024 RNT,J & KM,J
At request made on behalf of learned counsel for the respondents, post on 25.04.2024 in motion list.
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RNT,J
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KM,J AG
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