Pilli Ravi Kumar vs. The State Of Ap

WP/9103/2024HC Andhra PradeshGSTCNR APHC01016135202428 April 2024Bench: K SREENIVASA REDDY1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Writ Petition No.9103 of 2024 PROCEEDING SHEET SL. NO. DATE

OFFICE NOTE 2. 29.04.2024 Writ Petition is disposed of. There shall be no order as to costs.

(Vide separate Order) ______ DNB

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