Lakshmi Ganesh Mega Modern Rice Mill vs. The State Of Ap
WP/11028/2024HC Andhra PradeshGSTCNR APHC01021939202406 May 2024Bench: RAVI NATH TILHARI,KIRANMAYEE MANDAVA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.11028 of 2024
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE
07.05.
2024 RNT,J & KM,J
Writ Petition is dismissed.
(vide separate order)
______
RNT,J
_____
KM,J AG
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