M/S. Devarapali Satyanarayana Reddy vs. The Assistant Commissioner (St)
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OFFICE NOTE 01. 06.05.2024 RNT,J & KM,J
As requested by the petitioner’s counsel, post the matter along with W.P.No.10573 of 2024 on 10.05.2024. ________ RNT, J
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KM, J MSI
2 SL. NO. DATE ORDER OFFICE NOTE
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