P. Rama Krishnaiah vs. The Election Commission Of INDIA
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APHC010622872023
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Writ Petition No.32529 of 2023 Bench Sr.No:-49 [3443] ********** Mr. K. D. Chaitanya Reddy representing Mr. N. Ashwani Kumar, Advocate(s) for Petitioners. CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 8th July, 2024 P C :
Mr. K. D. Chaitanya Reddy, learned counsel representing Mr. N. Ashwani Kumar, learned counsel for the petitioners, states that the matter has been rendered infructuous.
The Writ Petition is accordingly disposed of as infructuous. No order as to costs.
Miscellaneous applications pending, if any, shall stand closed.
DHIRAJ SINGH THAKUR, CJ
NINALA JAYASURYA, J Vjl
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