Prasanna Constructions vs. The Assistant Commissioner Of Central Excise And Service Tax
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Cause title — parties, addresses and appearances
OFFICE NOTE
22.07.2024
GN, J & KM, J
On the request of Smt. Santhi Chandra, learned Junior Standing Counsel for CBIC appearing for respondent Nos.1 and 2, list this matter on 23.07.2024. Office to print the name of Smt. Santhi Chandra in the cause-list as the counsel representing respondent Nos.1 and 2. Learned Government Pleader for Registration and Stamps appears for respondent No.3. ________ GN, J
________ KM, J IBL
Sl. No. DATE ORDER OFFICE NOTE
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