R. Bhagya Lakshmi vs. Andhra Pradesh State Road Transport Corporation
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Cause title — parties, addresses and appearances
NOTE
03 22.07.2024
NV, J
No representation on behalf of the petitioner.
List the matter on 26.07.2024 under the caption ‘for dismissal’.
Office is directed to print the name of Sri M.Solomon Raju, learned Standing Counsel for APSRTC for the respondents in the cause list. _________
NV,J
BSP
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