M/S. Tr Vasudev Engineering PVT LTD vs. The Assistant Commissioner
No AI summary yet for this judgment.
APHC010133982024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WRIT PETITION No.10068 of 2024 Bench Sr.No:-43 [3443]
M/s. TR Vasudev Engineering Pvt Ltd., ********** M V J K KUMAR, Advocate for Petitioner. CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 29th July, 2024 P C :
Learned counsel for the petitioner seeks to withdraw the writ petition.
The Writ Petition is, accordingly, dismissed as withdrawn. No order as to costs.
Miscellaneous applications pending, if any, shall stand closed.
DHIRAJ SINGH THAKUR, CJ
NINALA JAYASURYA, J Vjl
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.