Modern Infrastructures vs. The State Of Andhra Pradesh
WP/1422/2025HC Andhra PradeshGSTCNR APHC01002668202523 January 2025Bench: VENKATESWARLU NIMMAGADDA1 pages
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Cause title — parties, addresses and appearances
1
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.1422 of 2025
PROCEEDING SHEET
Sl.No
DATE
NOTE
01 21.01.2025
NV, J
List the matter on 23.01.2025 in the motion list. _________
NV,J
BSP
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