Samruddhi Nexa vs. The Deputy Commissioner (State Taxes)
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Cause title — parties, addresses and appearances
Office Note 07. 19.02.2025 RRR,J & MRK,J
I.A.No.1 of 2024
For the reasons stated in the affidavit filed in support of this application, this interlocutory application is allowed.
W.P.No.18538 of 2023
The Writ Petition is allowed. (Vide Separate Order) _______
RRR,J
_______ MRK,J KPV
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