The Loyola College Society vs. M/S.Lalitha Real Estates PVT LTD
CRP/1825/2022HC Andhra PradeshGSTCNR APHC01048554202220 February 2025Bench: B S BHANUMATHI1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
117
MAIN CASE NO: CRP No.1825 of 2022
PROCEEDING SHEET
Sl.
No.
Date
OFFICE NOTE
18.02.
2025
BSB, J Post on 20.02.2025 under the caption ‘for orders’.
__________________ B.S.BHANUMATHI,J PNV
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