M/S Sri Prem Sai Mobiles vs. Superintendent Of Central Tax

WP/11268/2024HC Andhra PradeshGSTCNR APHC01022282202423 March 2025Bench: DHIRAJ SINGH THAKUR,RAVI CHEEMALAPATI1 pages

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APHC010222822024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

WRIT PETITION NO: 11268 of 2024 Bench Sr.No:-3 [3483] M/s Sri Prem Sai Mobiles ...Petitioner Vs. Superintendent of Central Tax and others ...Respondents

********** Advocate for Petitioner : Mr. J.N Venkata Suresh Kumar Advocate(s) for Respondent(s): --

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 24th March, 2025 P C :

Learned counsel for the petitioner seeks to withdraw the writ petition.

The Writ Petition is, accordingly, dismissed as withdrawn. No order as to costs.

Miscellaneous applications pending, if any, shall stand closed.

DHIRAJ SINGH THAKUR, CJ

RAVI CHEEMALAPATI, J Vjl

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