M/S. Jemini Plaza vs. The Superintendent Of Central Tax
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APHC010619072023
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WRIT PETITION NO: 33528 of 2023 Bench Sr.No:-3 [3446] M/s.Jemini Plaza ...Petitioner Vs. The Superintendent of Central Tax and another ...Respondents ********** Advocate for Petitioner : Sri Singam Srinivasa Rao Advocate for Respondents : None
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 27th March 2025 P C : Learned counsel for the petitioner seeks to withdraw this Writ Petition.
Accordingly, the Writ Petition is dismissed as withdrawn. No order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD
12 HON’BLE MR. JUSTICE DHIRAJ SINGH THAKUR, CHIEF JUSTICE & HON’BLE MR. JUSTICE R. RAGHUNANDAN RAO
WRIT PETITION NO: 33528 of 2023
Dt:27.03.2025
AMD
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