Sri Ratan Job Works And Material Suppliers vs. The State Of Andhra Pradesh
WP/8388/2025HC Andhra PradeshGSTCNR APHC01015214202501 April 2025Bench: NYAPATHY VIJAY1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No. 8388 of 2025
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE 1. 02.04.2025 VN,J
Post on 16.04.2025 to enable the learned Standing Counsel for the respondents to get instructions.
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VN,J KK
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