M/S. Aishwarya Civiltech PVT. LTD. vs. The Union Of INDIA
WP/29510/2023HC Andhra PradeshGSTCNR APHC01057016202324 April 2025Bench: B KRISHNA MOHAN1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.29510 of 2023
PROCEEDING SHEET
Sl.
No.
DATE
Office Note 10. 25.04.2025 BKM, J
The Writ Petition is allowed.
(vide separate order).
______ BKM, J
PND
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