Steel Exchange INDIA LTD vs. Andhra Pradesh Industrial Infrastructure Corporation LTD
No AI summary yet for this judgment.
APHC010198822025
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WRIT APPEAL NO: 447 of 2025 Bench Sr.No:-5 [3483] ********** Advocate for Appellant: Mr. P. Roy Reddy Advocate(s) for Respondents: Santhi Chandra (SC For APIIC), GP for Industries Commerce
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 21st April, 2025. P C :
Adjourned due to non-availability of arguing counsel for the respondents.
List on 25.04.2025. DHIRAJ SINGH THAKUR, CJ.
RAVI CHEEMALAPATI, J. SSN
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.