M/S. Green Asia Impex Private Limited vs. State Of Andhra Pradesh
WP/9050/2024HC Andhra PradeshGSTCNR APHC01017442202430 June 2025Bench: SUBBA REDDY SATTI2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.9050 of 2024
PROCEEDING SHEET
Sl.
No
DATE
Office Note 2. 26.06.2024 TRR, J
No representation on behalf of the petitioner.
Interim order granted on 22.04.2024 stands vacated.
Post the matter after two (02) weeks.
______ TRR,J
KBN
2
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