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M/S Sri Ramakrishna Ice Factory vs. The State Of Andhra Pradesh

WP/2801/2024HC Andhra PradeshGSTCNR APHC01004815202430 June 2025Bench: SUBBA REDDY SATTI4 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: Writ Petition No.2801 of 2024 PROCEEDING SHEET SL. NO. DATE

OFFICE NOTE

06.05.

2025 SRK, J

At request of learned counsel for the petitioner(s), post after Summer Vacation, 2025. ______ SRK, J Nsr

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SL. NO. DATE ORDER OFFICE NOTE

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SL. NO. DATE ORDER OFFICE NOTE

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SL. NO. DATE ORDER OFFICE NOTE

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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.