K B K Biotech (P) LTD vs. The State Of Ap
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Cause title — parties, addresses and appearances
30.01.2024 Heard learned counsel for the petitioner.
Learned Government Pleader for Energy takes notice on behalf of respondent No.1 and Mr.Metta Chandra Sekhara Rao, learned Standing Counsel for APEPDCL takes notice on behalf of respondent No.
Considering the submissions made and perusing the order of the Hon’ble Division Bench in Writ Petition No.29987 of 2023, dated 21.11.2023, there shall be a direction to the respondents not to take any coercive action, including disconnection of the power supply subject to the petitioner paying electricity duty @ Rs.0.06 paise per KWh.
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