Gotech Batteries And Alloys vs. The State Of Andhra Pradesh

WP/28307/2023HC Andhra PradeshGSTCNR APHC01054621202301 July 2025Bench: SUBBA REDDY SATTI1 pages

AI SummaryRemanded

Held

The Court did not decide any substantive issues or make any findings on the merits of the cases. The order simply directs that the listed Writ Petitions be listed again on January 25, 2024. No reasoning, ratio decidendi, or operative directions beyond the adjournment of the hearing are present in this excerpt.

Facts

The provided text is an order sheet from the High Court of Andhra Pradesh at Amaravati, listing numerous Writ Petitions (W.P.Nos. 37936 & 40930 of 2022 and a long list of W.P.Nos. from 26594 to 29318 of 2023). The order dated 28.11.2023, passed by Justice NJS, directs that these matters be listed again on 25.01.2024. No specific details regarding the petitioners, revenue, tax periods, orders under challenge, authorities, amounts in dispute, or procedural history leading to these petitions are provided in this excerpt.

Key Issues

The provided text is an interim order sheet and does not contain any substantive arguments or legal questions that the Court had to decide. Therefore, no issues, questions of law, or contentions from either the petitioner or the revenue are recorded. The only procedural action noted is the listing of the matters for a future date.

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: W.P.Nos.37936 & 40930 of 2022; W.P.Nos. 26594, 26815, 26823, 26828, 26831, 26837, 26856, 26936, 26945, 26948, 26952, 26954, 27309, 27583, 27637, 27770, 27792, 27832, 27893, 27899, 27900, 27903, 27915, 27919, 27935, 27947, 27948, 27950, 27960, 27962, 27968, 28149, 28291, 28292, 28299, 28307, 28329, 28341, 28354, 28360, 28361, 28370, 28380, 28386, 28389, 28395, 28427, 28429, 28430, 28432, 28433, 28434, 28435, 28442, 28455, 28458, 28460, 28461, 28464, 28465, 28472, 28482, 28593, 28775, 28885, 28890, 28905, 28907, 28909, 28912, 28913, 28916, 28917, 28922, 29239, 29303, 29306, 29307, 29311, 29313, 29315, 29317, 29318 of 2023 PROCEEDING SHEET Sl.No DATE

04.

28.11.2023 List these matters on 25.01.2024. ________ KSJ

The judgment continues below.

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The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.

Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.