Mayine Ferro LLP vs. The State Of Andhra Pradesh

WP/40930/2022HC Andhra PradeshGSTCNR APHC01069252202201 July 2025Bench: SUBBA REDDY SATTI1 pages

AI SummaryRemanded

Held

The provided text is an order sheet and does not contain any findings or decisions of the Court on any substantive legal issues. The only action taken by the Court, as recorded in this excerpt, is to list the matters for further hearing on 25.01.2024. Therefore, no findings on any issues, reasoning, ratio decidendi, or operative directions are present. No issues were expressly left undecided as no issues were decided.

Facts

The provided text is an order sheet for a large number of writ petitions (W.P.Nos. 37936 & 40930 of 2022 and numerous others in 2023) filed before the High Court of Andhra Pradesh at Amaravati. The order sheet indicates that these matters were listed on 28.11.2023 and the court directed that they be listed again on 25.01.2024. No specific details regarding the petitioners, the revenue or State, the tax periods, the orders or actions under challenge, the authorities that passed them, or the amounts in dispute are provided in this excerpt. The procedural history is limited to the listing of these cases before the court.

Key Issues

The provided text is an order sheet and does not contain any substantive arguments or legal issues that the Court had to decide. Therefore, no questions of law or mixed law and fact can be identified. Similarly, no contentions from the petitioner or the revenue/State are recorded in this excerpt. The judgment does not record any arguments for either side.

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: W.P.Nos.37936 & 40930 of 2022; W.P.Nos. 26594, 26815, 26823, 26828, 26831, 26837, 26856, 26936, 26945, 26948, 26952, 26954, 27309, 27583, 27637, 27770, 27792, 27832, 27893, 27899, 27900, 27903, 27915, 27919, 27935, 27947, 27948, 27950, 27960, 27962, 27968, 28149, 28291, 28292, 28299, 28307, 28329, 28341, 28354, 28360, 28361, 28370, 28380, 28386, 28389, 28395, 28427, 28429, 28430, 28432, 28433, 28434, 28435, 28442, 28455, 28458, 28460, 28461, 28464, 28465, 28472, 28482, 28593, 28775, 28885, 28890, 28905, 28907, 28909, 28912, 28913, 28916, 28917, 28922, 29239, 29303, 29306, 29307, 29311, 29313, 29315, 29317, 29318 of 2023 PROCEEDING SHEET Sl.No DATE

04.

28.11.2023 List these matters on 25.01.2024. ________ KSJ

The judgment continues below.

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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.