Naga Hanuman Agro Oils (P) LTD vs. The State Of Ap
WP/29085/2023HC Andhra PradeshGSTCNR APHC01056164202301 July 2025Bench: SUBBA REDDY SATTI1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.Nos.27588, 27591, 28705, 29085, 29087, 29093,
29094, 29096, 29092, 29098, 29186, 30316, 30318, 30321, 30323, 30338,
30345 & 30346 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE.
29.11.
2023 NJS, J
List these cases along with W.P.No.37936 of 2022 & batch on 25.01.2024. ______
NJS, J BLV
Transfe rred to io folder before correcti ons. B/o.
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