Sri Balaji Rice Mill vs. The State Of Ap
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OFFICE NOTE. 2. 29.11.2023 NJS, J
List this case on 25.01.2024 along with W.P.No.37936 of 2022 & Batch.
In the light of the orders passed by the Hon’ble Division Bench in W.A.No.1043 of 2023, the interim orders dated 21.11.2023 shall continue, pending further orders.
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NJS, J BLV
Transfe rred to io folder before correcti ons. B/o.
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