Prudent Marine Services And Logistics vs. The State Of Andhra Pradesh

WP/19200/2025HC Andhra PradeshGSTCNR APHC01037303202530 July 2025Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO1 pages

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APHC010373672025

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

WRIT PETITION NO: 19146 of 2025 along with W.P.Nos.19200, 19312, 19398 & 19488 of 2025 Bench Sr.No:-1 to 5 [3446] WP.No.19146 of 2025 M/s. Shreas Industries Limited ...Petitioner Vs. State of Andhra Pradesh and others ...Respondents ********** Advocate for Petitioner : Mr. Sricharan Telaprolu Advocate for Respondents : GP for Energy for R.

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CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 31st July, 2025 P C :

The issue in the present petitions is squarely covered by a common order passed by this Bench in W.P.No.29672 of 2023 and batch, dated 26.06.2025. Following the aforesaid order and for the reasons recorded therein, these Writ Petitions are also disposed of in terms thereof. No costs.

Pending miscellaneous applications, if any, shall stand closed.

DHIRAJ SINGH THAKUR, CJ

R RAGHUNANDAN RAO, J Vjl

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