Sri Lalitha Agro Industries vs. The State Of Andhra Pradesh
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APHC010373672025
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WRIT PETITION NO: 19146 of 2025 along with W.P.Nos.19200, 19312, 19398 & 19488 of 2025 Bench Sr.No:-1 to 5 [3446] WP.No.19146 of 2025 M/s. Shreas Industries Limited ...Petitioner Vs. State of Andhra Pradesh and others ...Respondents ********** Advocate for Petitioner : Mr. Sricharan Telaprolu Advocate for Respondents : GP for Energy for R.
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 31st July, 2025 P C :
The issue in the present petitions is squarely covered by a common order passed by this Bench in W.P.No.29672 of 2023 and batch, dated 26.06.2025. Following the aforesaid order and for the reasons recorded therein, these Writ Petitions are also disposed of in terms thereof. No costs.
Pending miscellaneous applications, if any, shall stand closed.
DHIRAJ SINGH THAKUR, CJ
R RAGHUNANDAN RAO, J Vjl
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