M/S Louis Dreyfus Company Private Limited vs. The Union Of INDIA
Original PDF →WP/17232/2024HC Andhra PradeshGSTCNR APHC01032197202413 August 2025Bench: R RAGHUNANDAN RAO,SUMATHI JAGADAM35 pages
For Petitioner: SRI SAI SUNDEEP MANCHIKALAPUDIFor Respondent: SRI NARASIMHARAO GUDISEVA^, (CENTRAL GOVT COUNSEL)
No AI summary yet for this judgment.
Before: Hon’ble
WP NO'S. 17220,17224,17226, 17229, 17232 OF 2024 ALLOWING THE WP’S WITHOUT COSTS
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.