Louis Dreyfus Company Private Limited vs. The Union Of INDIA

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WP/17224/2024HC Andhra PradeshGSTCNR APHC01032195202413 August 2025Bench: R RAGHUNANDAN RAO,SUMATHI JAGADAM35 pages
For Petitioner: SRI SAI SUNDEEP MANCHIKALAPUDIFor Respondent: SRI NARASIMHARAO GUDISEVA^, (CENTRAL GOVT COUNSEL)

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Before: Hon’ble

WP NO'S. 17220,17224,17226, 17229, 17232 OF 2024 ALLOWING THE WP’S WITHOUT COSTS

Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.