Shri Vaari Electricals Private Limited vs. The Additional Commissioner
Original PDF →WP/21950/2025HC Andhra PradeshGSTCNR APHC01042236202502 September 2025Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR11 pages
For Petitioner: SRI V Y PRABHUVUFor Respondent: GP FOR COMMERCIAL TAX
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Before: and Hon’ble and
WP NO. 21950 OF 2025 ALLOWING THE WP WITHOUT COSTS
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.