Andrew Yules And Co. v. A.C.Of Sales Tax
- Court
- Orissa High Court
- Case number
- WP(C)/5082/2003
- Date of judgment
- 20 Jun 2003
- Bench
- MR. JUSTICE A.K.PATNAIK,MR. JUSTICE B.P.DAS
- Petitioner
- ANDREW YULES and CO.
- Respondent
- A.C.OF SALES TAX
- CNR
- ODHC010137522003
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.