Andrew Yules And Co. v. A.C.Of Sales Tax

Court
Orissa High Court
Case number
WP(C)/5082/2003
Date of judgment
20 Jun 2003
Bench
MR. JUSTICE A.K.PATNAIK,MR. JUSTICE B.P.DAS
Petitioner
ANDREW YULES and CO.
Respondent
A.C.OF SALES TAX
CNR
ODHC010137522003

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.