Simanchal Das v. State And Ors.
- Court
- Orissa High Court
- Case number
- WP(C)/43/2013
- Date of judgment
- 22 Aug 2014
- Bench
- DR. JUSTICE A.K.RATH
- Petitioner
- SIMANCHAL DAS
- Respondent
- STATE and ORS.
- CNR
- ODHC010171802013
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