State v. Dr.Deen Dayal Panda

Court: Orissa High Court
Case number: WP(C)/24358/2014
Date of judgment: 22 Dec 2014
Bench: MR. JUSTICE PRADIP MOHANTY,MR. JUSTICE BISWAJIT MOHANTY
Petitioner: STATE
Respondent: DR.DEEN DAYAL PANDA
CNR: ODHC010151982014

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