M/S.Jay Maa Grameswari Coal Logistics v. The Managing Director, Odisha Mining Corporation, Bbsr

Court: Orissa High Court
Case number: WP(C)/15916/2020
Date of judgment: 14 Jul 2020
Bench: MR. JUSTICE D.DASH,MR. JUSTICE MOHAMMAD RAFIQ(CJ)
Petitioner: M/S.JAY MAA GRAMESWARI COAL LOGISTICS
Respondent: THE MANAGING DIRECTOR, ODISHA MINING CORPORATION, BBSR
CNR: ODHC010365302020

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